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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(3)(d) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(d)record its opinion on the question whether the application should be granted or refused in whole or in part, stating the result of any in quiry under clauses (a) and (b).