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Supreme Court - Daily Orders

Kamlesh Singh vs The State Of Uttar Pradesh on 25 October, 2017

Bench: Ranjan Gogoi, Navin Sinha

                                          IN THE SUPREME COURT OF INDIA
                                         CRIMINAL APPELLATE JURISDICTION


                                        REVIEW PETITION (CRL) NO.509 OF 2017

                                                              IN

                                   SPECIAL LEAVE PETITION(CRL) NO.4108 OF 2013

                         KAMLESH SINGH                                                 PETITIONER(S)

                                                         VERSUS

                         THE STATE OF UTTAR PRADESH                                    RESPONDENT(S)



                                                        O R D E R

This Review Petition has been filed against the order dated 17.04.2017 whereby the Special Leave Petition was dismissed.

Prayer for oral hearing is rejected. We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 17.04.2017 is made out. Consequently, the review petition is dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

                                                                              (NAVIN SINHA)
                         NEW DELHI
                         OCTOBER 25, 2017



Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2017.10.26
17:52:29 IST
Reason:
ITEM NO.1003                  COURT NO.3               SECTION II

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS


REVIEW PETITION (CRL) NO.509 OF 2017 IN SPECIAL LEAVE PETITION(CRL) NO.4108 OF 2013 KAMLESH SINGH PETITIONER(S) VERSUS THE STATE OF UTTAR PRADESH RESPONDENT(S) (FOR ADMISSION and IA No.98712/2017-ORAL HEARING) Date : 25-10-2017 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA [IN CHAMBER] For Petitioner(s) Mr. Sanjay Jain, AOR For Respondent(s) UPON perusing papers the Court made the following O R D E R Prayer for oral hearing is rejected. The review petition is dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)