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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(7)(b) in The Gujarat Municipalities Act, 1963

(b)the Bombay District Municipal Act, 1901 (Bombay Ill of 1901), as adapted and applied to the Saurashtra area of the State,