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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(3)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(b)neither shall knowingly cause injury or loss to the property of persons working in the Mill/distillery unit establishment nor shall try to occasion injury and loss to their property.