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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(3)(a) in West Bengal Municipal Corporation Act, 2006

(a)the amount of leave and leave salary or retirement benefits shall, in no case, except with the special sanction of the State Government, exceed the amount admissible to the employees of the State Government of equivalent rank, and