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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(4) in The Punjab Agricultural Produce Markets Act, 1961

(4)The Board shall have the power, -
(a)to determine the strength of the Service and cadres thereof;
(b)to determine the strength of the categories of the officials required by each Committee.