Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(5) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(5)On the issue of the certificate in Form XI, the Collector shall effect deduction of the amount as entered in the certificate from the compensation (including rehabilitation grant) as provided in sub-Section (3) of Section 5 of the Act.