Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (4)The amount so paid as cess shall be deposited in the Fund by the competent authority either on the day of its receipt or on the next working day.
