Section 13(2)(c) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 13(2)(c) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(c)Matters connected with agriculture, animal husbandry, co-operation, reclamation, including soil conservation and contour bunding and fisheries, compost manuring, seed distribution and other matters connected with the development of agriculture and livestock;

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State of Madhya Pradesh - Subsection

Section 13(2)(c) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005