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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Puri Shri Jagannath Temple (Administration) Rules, 1952

(2)A register in Form 'G' of all documents received in connection with such enquiry and memorandum containing the proceedings thereof shall be maintained by the Special Officer who shall, after the enquiry is over, make over the same to the State Government.