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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(b) in The Bihar Private Forest Act, 1947

(b)to vary or set aside any order passed by the Forest Settlement Officer under Section 22 or Section 24 or Section 26 or any order passed in appeal or revision under sub-section (2) or sub-section (3) of Section28;