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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(e)"Junior High School" means an Institution other than High School or Intermediate College imparting education to boys or girls or both from Classes VI to VIII (inclusive);