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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1)(a) in Telangana Infrastructure Development Corporation Act, 1998

(a)where a person to be served is a Company, the service is effected in accordance with the provisions of section 51 of the [Companies Act, 1956 (Central Act 1 of 1956)] [See now the Companies Act, 2013 (Central Act 18 of 2013).].