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[Cites 0, Cited by 0] [Section 340(4)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(4)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)[* * *] [This clause was deleted by Maharashtra 41 of 1994, Section 159(c)(2).]