Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in Punjab Urban Rent Restriction Act, 1941 (2)It extends to all urban areas in the Province of the Punjab but nothing herein contained shall be deemed to affect the regulation of house accommodation in any cantonment area.
