Delhi High Court - Orders
M/S Chintels India Limited vs M/S Bhayana Builders Pvt. Ltd on 9 September, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~13 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 444/2019
M/S CHINTELS INDIA LIMITED ..... Petitioner
Through Mr Rajshekhar Rao, Senior Advocate
with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
Advocates.
versus
M/S BHAYANA BUILDERS PVT. LTD. ..... Respondent
Through 1. Mr. Saurabh Kirpal, Senior Advocate
2. Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
5. Ms. Anjali Dwivedi, Advocate Item No. 15 and
16 - for the Petitioner 1. Mr. Saurabh Kirpal,
Senior Advocate 2. Mr. Gaurav Mitra, Advocate 3.
Ms. Manmeet Kaur, Advocate 4. Ms. Pallavi
Chopra, Advocate 5. Ms. Anjali Dwivedi,
Advocate for Respondent.
WITH
$~14
+ O.M.P. (COMM) 445/2019 & I.A. 14698/2019 & 9367/2020
M/S CHINTELS INDIA LIMITED ..... Petitioner
Through Mr Rajshekhar Rao, Senior Advocate
with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
Advocates.
versus
Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
M/S BHAYANA BUILDERS PVT. LTD. ..... Respondent
Through Respondent 1. Mr. Saurabh Kirpal,
Senior Advocate 2. Mr. Gaurav Mitra, Advocate 3.
Ms. Manmeet Kaur, Advocate 4. Ms. Pallavi
Chopra, Advocate 5. Ms. Anjali Dwivedi,
Advocate Item No. 15 and 16 - for the Petitioner 1.
Mr. Saurabh Kirpal, Senior Advocate 2. Mr.
Gaurav Mitra, Advocate 3. Ms. Manmeet Kaur,
Advocate 4. Ms. Pallavi Chopra, Advocate 5. Ms.
Anjali Dwivedi, Advocate
WITH
$~15
+ OMP (ENF.) (COMM.) 174/2019 & EX.APPL.(OS) 566/2021 &
567/2021
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through Mr. Saurabh Kirpal, Senior Advocate 2.
Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
5. Ms. Anjali Dwivedi, Advocate
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr Rajshekhar Rao, Senior Advocate
with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
Advocates.
AND
$~16
+ OMP (ENF.) (COMM.) 175/2019 & EX.APPL.(OS) 562/2021 &
563/2021
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
Through Mr. Saurabh Kirpal, Senior Advocate 2.
Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
5. Ms. Anjali Dwivedi, Advocate
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr Rajshekhar Rao, Senior Advocate
with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 09.09.2021 [Hearing Held Through Videoconferencing] List on 30.09.2021.
VIBHU BAKHRU, J SEPTEMBER 9, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL