Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Chintels India Limited vs M/S Bhayana Builders Pvt. Ltd on 9 September, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~13 to 16
                         *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +    O.M.P. (COMM) 444/2019
                              M/S CHINTELS INDIA LIMITED                  ..... Petitioner
                                              Through Mr Rajshekhar Rao, Senior Advocate
                                              with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
                                              Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
                                              Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
                                              Advocates.

                                              versus

                              M/S BHAYANA BUILDERS PVT. LTD.             ..... Respondent
                                           Through 1. Mr. Saurabh Kirpal, Senior Advocate
                                           2. Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
                                           Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
                                           5. Ms. Anjali Dwivedi, Advocate Item No. 15 and
                                           16 - for the Petitioner 1. Mr. Saurabh Kirpal,
                                           Senior Advocate 2. Mr. Gaurav Mitra, Advocate 3.
                                           Ms. Manmeet Kaur, Advocate 4. Ms. Pallavi
                                           Chopra, Advocate 5. Ms. Anjali Dwivedi,
                                           Advocate for Respondent.
                                           WITH

                         $~14
                         +    O.M.P. (COMM) 445/2019 & I.A. 14698/2019 & 9367/2020
                              M/S CHINTELS INDIA LIMITED                  ..... Petitioner
                                              Through Mr Rajshekhar Rao, Senior Advocate
                                              with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
                                              Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
                                              Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
                                              Advocates.

                                              versus




Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
                                 M/S BHAYANA BUILDERS PVT. LTD.             ..... Respondent
                                             Through Respondent 1. Mr. Saurabh Kirpal,
                                             Senior Advocate 2. Mr. Gaurav Mitra, Advocate 3.
                                             Ms. Manmeet Kaur, Advocate 4. Ms. Pallavi
                                             Chopra, Advocate 5. Ms. Anjali Dwivedi,
                                             Advocate Item No. 15 and 16 - for the Petitioner 1.
                                             Mr. Saurabh Kirpal, Senior Advocate 2. Mr.
                                             Gaurav Mitra, Advocate 3. Ms. Manmeet Kaur,
                                             Advocate 4. Ms. Pallavi Chopra, Advocate 5. Ms.
                                             Anjali Dwivedi, Advocate
                                             WITH
                         $~15

                         +      OMP (ENF.) (COMM.) 174/2019 & EX.APPL.(OS) 566/2021 &
                                567/2021

                                BHAYANA BUILDERS PVT. LTD.              ..... Decree Holder
                                                 Through Mr. Saurabh Kirpal, Senior Advocate 2.
                                                 Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
                                                 Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
                                                 5. Ms. Anjali Dwivedi, Advocate

                                                 versus

                                CHINTELS INDIA LTD.                 ..... Judgement Debtor
                                             Through Mr Rajshekhar Rao, Senior Advocate
                                             with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
                                             Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
                                             Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
                                             Advocates.
                                             AND

                         $~16
                         +    OMP (ENF.) (COMM.) 175/2019 & EX.APPL.(OS) 562/2021 &
                              563/2021

                                BHAYANA BUILDERS PVT. LTD.              ..... Decree Holder



Signature Not Verified
Digitally Signed
By:DUSHYANT
RAWAL
                                                Through Mr. Saurabh Kirpal, Senior Advocate 2.
                                               Mr. Gaurav Mitra, Advocate 3. Ms. Manmeet
                                               Kaur, Advocate 4. Ms. Pallavi Chopra, Advocate
                                               5. Ms. Anjali Dwivedi, Advocate

                                               versus

                             CHINTELS INDIA LTD.                  ..... Judgement Debtor
                                           Through Mr Rajshekhar Rao, Senior Advocate
                                           with Mr Arshdeep Singh, Mr Kotla Harshvardhan,
                                           Ms Mansi Sood, Mr Areeb Amanullah, Mr Kartik
                                           Sundar, Ms Vishakha Gupta, Mr Shreedhar Kale,
                                           Advocates.

                             CORAM:
                             HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 09.09.2021 [Hearing Held Through Videoconferencing] List on 30.09.2021.

VIBHU BAKHRU, J SEPTEMBER 9, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL