Supreme Court - Daily Orders
Piramal Capital And Housing Finance ... vs 63 Moons Technologies Limited) on 20 March, 2023
Bench: Dinesh Maheshwari, Sanjay Kumar
ITEM NO.50 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1632-1634/2022
PIRAMAL CAPITAL AND HOUSING FINANCE LIMITED
(FORMERLY KNOWN AS DEWAN HOUSING FINANCE
CORPORATION LIM Appellant(s)
VERSUS
63 MOONS TECHNOLOGIES LIMITED) & ORS. Respondent(s)
(IA No.28948/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.77444/2022 - INTERVENTION APPLICATION, IA
No.37160/2022 - INTERVENTION APPLICATION, IA No.28947/2022 - STAY
APPLICATION)
WITH
Diary No(s). 6037/2022 (XVII)
(IA No.45984/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.45985/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
45983/2022 - PERMISSION TO FILE APPEAL)
C.A. No. 3694-3695/2022 (XVII)
(IA No.71042/2022 - EX-PARTE STAY, IA No. 71043/2022 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 2987-2988/2022 (XVII)
(IA No.153462/2022 - APPLICATION FOR PERMISSION, IA No.53725/2022 -
EX-PARTE STAY, IA No. 53729/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 1707-1712/2022 (XVII)
(IA No.35756/2022 - APPLICATION FOR PERMISSION, IA No.30458/2022 -
EX-PARTE STAY, IA No. 30456/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 2989-2991/2022 (XVII)
(IA No.52785/2022 - INTERVENTION APPLICATION, IA No.77408/2022 -
INTERVENTION APPLICATION, IA No. 34912/2022 - STAY APPLICATION)
C.A. No. 2567/2022 (XVII)
(IA No.47440/2022 - EX-PARTE STAY, IA No.47436/2022 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 47442/2022 -
INTERVENTION/IMPLEADMENT)
Signature Not Verified
W.P.(Crl.) No. 156/2022 (PIL-W)
Digitally signed by
ARJUN BISHT
Date: 2023.03.21
(IA No.62654/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.71547/2022
16:20:19 IST
Reason:
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
1
C.A. No. 6286/2022 (XVII)
(IA No.103077/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 153287/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 2396/2022 (XVII)
(IA No.51892/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 44158/2022 - STAY APPLICATION)
C.A. No. 2402/2022 (XVII)
(IA No.51887/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 44247/2022 - STAY APPLICATION)
C.A. No. 2413-2415/2022 (XVII)
(IA No.44817/2022 - EX-PARTE AD-INTERIM RELIEF, IA No.125854/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 8123-8125/2022 (XVII)
(IA No.137625/2022 - EX-PARTE AD-INTERIM RELIEF, IA No.137626/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 20-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s)
Mr. Tushar Mehta, Solicitor General
Mr. Raunak Dhillon, Adv.
Mr. Animesh Bisht, Adv.
Ms. Madhavi Khanna, Adv.
Ms. Saloni Kapadia, Adv.
Ms. Niharika Shukla, Adv.
M/s. Cyril Amarchand Mangaldas Aor, AOR
Mr. Rhishabh Jetley, AOR
Mr. Gurukrishnan Kumar, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. C. Rashmikant, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rohan Dakshni, Adv.
Mr. Vishesh Malviya, Adv.
Mr. Shivam Shukla, Adv.
Ms. Pooja Vasandani, Adv.
Ms. Kamakshi Sehgal, Adv.
Mr. E. C. Agrawala, AOR
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Ratin Rai, Sr. Adv.
Mr. Ashish Bhan, Adv.
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Mr. Ketan Gaur, Adv.
Mr. Aayush Mitruka, Adv.
Ms. Lisa Mishra, Adv.
Mr. Vishal Hablani, Adv.
Mr. Mohit Rohatgi, Adv.
Mr. Jasmeet Singh, AOR
Mr. Pushpendra Singh Bhadoriya, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Tabrez Malawat, Adv.
Mr. Syed Humza, Adv.
Mr. Satish Kumar, AOR
Mr. Surajit Sarkar, Adv.
Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Mihir K, Adv.
Ms. Priyanka Vohra, Adv.
Mr. Devansh Srivastava, Adv.
Mr. M. Yogesh Kanna, AOR
Mr. S.K. Srinivasan, Adv.
Mr. Vasu Kalra, Adv.
Mr. Prashant Bhushan, Adv.
Ms. Neha Rathi, AOR
Mr. Kamal Kishore, Adv.
Mr. G. Sree Harsha Datta, Adv.
Mr. Ashish Virmani, AOR
Mr. Maninder Singh, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Divyam Agarwal, AOR
Mr. Akshat Jain, Adv.
Ms. Pallavi Kumar, Adv.
Mr. Chirag Basu, Adv.
For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Ms. Sharmistha Ghosh, Adv.
Ms. Aditi Sinha, Adv.
Mr. Sathvik Chandra Shekhar, Adv.
M/s. Juris Corp., AOR
Mr. Tushar Mehta, Solicitor General
Mr. Raunak Dhillon, Adv.
Mr. Animesh Bisht, Adv.
Ms. Madhavi Khanna, Adv.
Ms. Saloni Kapadia, Adv.
Ms. Niharika Shukla, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR
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Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Mihir K, Adv.
Ms. Priyanka Vohra, Adv.
Mr. Devansh Srivastava, Adv.
Mr. Jasmeet Singh, AOR
Mr. E. C. Agrawala, AOR
Ms. Liz Mathew, AOR
Ms. Mallika Agarwal, Adv.
Ms. Vasudha Jain, Adv.
Mr. Deepak Prakash, AOR
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Vivek Verma, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Mr. Parag Sirohi, Adv.
Ms. Priya Sirohi, Adv.
Ms. Vishnu Priya, Adv.
Mr. Shyam Nair, Adv.
Mr. Vardaan Kapoor, Adv.
Ms. Disha Gupta, Adv.
Mr. Subhro Sanyal, AOR
Mr. Mata Prasad Singh, Adv.
Mr. Arvan P. Nanda, Adv.
Ms. Ranjana R. Singh, Adv.
Mr. Dharampal Saini, Adv.
Mr. Sagar Roy, Adv.
Mr. Ram Narayan Mohanthy, Adv.
Ms. Ruby Mohd. Wasim, Adv.
Mr. D.P. Singh Yadav, Adv.
Ms. Aneeta Yadav, Adv.
Mr. Amber Shehbaz Ansari, Adv.
Mr. Shekher Kaushik, Adv.
Mr. Jitendra Kumar Sah, Adv.
Ms. Sugandha Anand , AOR
Ms. Harsh Lata, AOR
Mr. Shobhit Jain, Adv.
Ms. Bharti Tyagi, AOR
Mr. Vikash Kumar, Adv.
Mr. Parthiv Goswami, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Mr. Nachiket Dave, Adv.
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Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. Alapati Sahithya Krishna, Adv.
Mr. Pranav Sachdeva, AOR
Mr. Jatin Bhardwaj, Adv.
Mr. Deepak Prakash, AOR
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Vivek Verma, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Mr. Parag Sirohi, Adv.
Ms. Priya Sirohi, Adv.
Ms. Vishnu Priya, Adv.
Mr. Shyam Nair, Adv.
Mr. Vardaan Kapoor, Adv.
Ms. Disha Gupta, Adv.
Mr. Brij Kant Mishra, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Ravish Kumar Goyal, Adv.
Mr. Yash Anand, Adv.
Ms. Ravipreet Kaur, Adv.
Mr. Satyakam Chakraborty, Adv.
Mr. K.R. Anand, Adv.
Mr. Mohit Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 05.04.2023 at 2 p.m. (ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 5