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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(e) in Haryana Passenger Transport Scheme, 2003

(e)The bid tender shall be accompanied with refundable earnest money of Rs. 8,000/- (eight thousand rupees) for a full body and Rs. 5,000/- (five thousand rupees) for a mini bus per application for each route in the form of demand draft payable to the Secretary, Regional Transport Authority (District Transport Officer) concerned. Application/Bid which does not contain the said earnest money shall be liable to be rejected summarily. The earnest money of unsuccessful bidders shall be returned after completion of the process of allotment of route permits.