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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(6) in New Town Kolkata Planning Area (Building) Rules, 2014

(6)Not to do or cause or allow any deviation from the sanctioned plan in the course of execution of the building, against the instruction of Architect/Civil Engineer and Structural Engineer/Structural Reviewer.Chapter-II