Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 9 Ors on 17 February, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/6
GAHC010120982015
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5610/2015
ASSAM HOMOEOPATHIC MEDICAL SERVICE ASSOCIATION and ANR
HAVING ITS WORKING OFFICE AT HOUSE NO. 27, ANANDA NAGAR PATH,
SIXMILE, KHANAPARA, P.O.- KHANAPARA, GUWAHATI, DIST.- KAMRUP,
REP. BY ITS GENERAL SECY., DR. DEBAJIT RAJKONWAR.
2: DR. DEBAJIT RAJKONWAR
GENERAL SECY.
ASSAM HOMEOPATHIC MEDICAL SERVICE ASSOCIATION
HOUSE NO. 27
ANANDA NAGAR PATH
SIXMILE
KHANAPARA
P.O.- KHANAPARA
GUWAHATI
DIST.- KAMRUP
ASSAM
VERSUS
THE STATE OF ASSAM and 9 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GHY- 6, ASSAM.
2:COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT.
DISPUR
GHY- 6
ASSAM.
3:THE JOINT SECY. TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT.
DISPUR
GHY- 6
ASSAM.
Page No.# 2/6
4:UNDER SECY. TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE A DEPTT.
DISPUR
GHY- 6
ASSAM.
5:THE DIRECTOR OF AYUSH
HOUSE NO. 1
BANPHUL NAGAR PATH
BASISTHA ROAD
DISPUR
GHY- 6
ASSAM.
6:DIRECTOR OF HEALTH SERVICES
ASSAM
DISPUR
GHY- 6
ASSAM.
7:THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY- 6
ASSAM.
8:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY- 6
ASSAM.
9:THE UNDER SECY. TO THE GOVT. OF ASSAM
FINANCE PRU DEPTT.
DISPUR
GHY- 6
ASSAM.
10:UNDER SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE B DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
Advocate for the Petitioner : MR.U K NAIR, MR. M P SARMA,MR A CHAKRABORTY,MR.D J
BARMAN,MRSB BHUYAN
Page No.# 3/6
Advocate for the Respondent : GA, ASSAM, SC, FINANCE DEPTT.,SC, HEALTH
Linked Case : WP(C)/6375/2015
DR. GANESH CHANDRA BORA and 12 ORS
READER/ASSOCIATE PROFESSOR
DR J.K. SAIKIA HOMEOPATHIC MEDICAL COLLEGE and HOSPITAL
JORHAT
ASSAM
PIN - 785008.
2: DR. BILASH PEGU
PROFESSOR
DR. J.K. SAIKIA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
JORHAT
ASSAM.
3: DR. KHIROD KUMAR GOSWAMI
PROFESSOR
SWAHID JADAV NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
4: DR. SAILENDRA NATH KALITA
PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
5: DR. DHIREN CHANDRA DAS
PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
6: DR. PRANAB SARMA
READER/ASSOCIATE PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
7: DR. NILIMA BHATTACHARYYA
READER/ASSOCIATE PROFESSOR
Page No.# 4/6
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
8: DR. NAND KUMAR MISHRA
PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
9: DR. DEVAJYOTI BHATTACHARYYA
PROFESSOR
ASSAM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
NAGAON
ASSAM
10: DR. SOLEMAN ALI
READER/ASSOCIATE PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
11.1: MAMANI BARUAH
W/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI
11.2: HRISIKESH GOGOI
S/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI
11.3: BHASKAR JYOTI GOGOI
S/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI
12: DR. BAIKUNTHA BARMAN
ASSOCIATE PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM
13: DR. YUMNAM SARITA
Page No.# 5/6
LECTURER/ASSISTANT PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HEALTH and FMILY WELFARE
DISPUR
GUWAHATI - 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GHY-6.
3:THE DIRECTOR OF AYUSH
ASSAM
HOUSE NO.1
BANPHUL NAGAR PATH
BASISTHA ROAD
GUWAHATI.
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Advocate for : MR.I KALITA
Advocate for : appearing for THE STATE OF ASSAM AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
17.02.2026 Heard learned counsel for the parties. In W.P(C) No. 5610/2015, the counsel for the Health Department submits that the proposal which was sent to the Finance Department was returned with their endorsements and for re-examination and furnishing of further information whether the proposal has been sent again to the Finance Department, instructions to that effect is not available with the Standing Counsel. He prays for further time.
Page No.# 6/6 In respect of W.P.(C) No. 6375/2015, the counsel for the Health Department has no instructions.
Accordingly, we direct the learned Standing Counsel to obtain instructions and place it before the Court.
List on 02.03.2026.
JUDGE Comparing Assistant