Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(4) in The Orissa Land Reforms (General) Rules, 1965 (4)[ The certificate to be granted by the Revenue Officer under Sub-rule (3) shall be in Form No. 11] [Inserted by S.R.O. No. 216/80-D.11.2.1980.]
