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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(l) in The West Bengal Board of Madrasah Education Act, 1994.

(l)"Primary Education" means education imparted in a primary school as defined in any Bengal Act or West Bengal Act or education equivalent thereto;
(ll)[ "Primary Madrasah" means an institution where High Madrasah Education System or Senior Madrasah Education system is followed from first class to fourth or fifth class, as the case may be;] [Inserted by Act No. 10 of 2014, dated 13.8.2014.]