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[Cites 0, Cited by 0] [Section 267A(2)] [Section 267A] [Entire Act]

State of West Bengal - Subsection

Section 267A(2)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)in the city of [Kolkata] (Jurisdiction of [Kolkata] [Substituted vide section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act 18 of 2001) (w.r.e.f. 1.1.2001) for the word 'Calcutta'.] Police), The Director, Public Vehicles Department, [Kolkata] [Substituted vide section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act 18 of 2001) (w.r.e.f. 1.1.2001) for the word 'Calcutta'.], and