Section 14 in Indira Gandhi Technological and The Medical Sciences University Act, 2012
14. The Officers of the University.
- The following shall be the officers of the University namely :-(a)The Chancellor.(b)The Pro-Chancellor(c)The Vice-Chancellor.(d)The Registrar.(e)The Dean of the different Faculties.(f)The Directors of Institutes.(g)Such other persons as may be prescribed to be the officers of the University.
