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[Cites 0, Cited by 1] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(i) in The Insecticides Act, 1968

(i)for the first offence, with imprisonment for a term which may extend to [one year, or with fine which shall not be less than five thousand rupees but which may extend to twenty-five thousand rupees, or with both] [ Substituted by Act 23 of 2000, Section 6, for " six months, or with fine, or with both" (w.e.f. 5.8.2000).];