Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 13 in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996 13. The benefit of these rules shall not be available to such employees who relinquished promotion for reasons whatsoever.
