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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(7) in The North Bengal University Act, 1981

(7)[The first Statutes, the first Ordinances and the first Regulations] [Words substituted for the words 'The Statutes, the Ordinances and the Regulations' by W.B. Act 20 of 1983, w.e.f. 8.8.1983.] shall remain in force until new Statutes, new Ordinances and new Regulations are made under the provisions of this Act.