Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016 (2)Selection in each case under sub-regulation (1) shall be on the recommendation of the Selection Committee as specified in Schedule III.
