Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 77 in The Arms Rules, 2016 77. License for carrying out minor repairs. (1)A license in Form IX-A entitles the licensee gunsmith to carry out minor repairs to firearms and accept and store such firearms.(2)The license also entitles the gunsmith to acquire and keep in stock ammunition to test firearms.
