Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(22) in Tamil University Act, 1982 (22)to recognise hostels not maintained by the University and 'to suspend or withdraw recognition of any hostel which is not conducted in accordance with the statutes and the conditions imposed there under;
