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[Cites 0, Cited by 0] [Section 5(23DA)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(23DA)(VII) in Finance Act, 2013

(VII)in clause (48), for the words "sale of crude oil to any person", the words "sale of crude oil, any other goods or rendering of services, as may be notified by the Central Government in this behalf, to any person" shall be substituted with effect from the 1st day of April, 2014;