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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in Andhra Pradesh Forest Act, 1967

(1)The following whether found in, or brought from a forest or not, that is to say timber, bamboos, charcoal, rubber, cacutchour, catechu, wood oil, resin, natural varnish, bark, lac, mahua flowers, mahua seeds, myrobalans, tunki leaves, rousa grass, rauwolfia serpentina, adda leaves;