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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in Rajasthan Conditions of Detention Order, 1971

(4)All interviews shall take place in the presence of an officer not below the rank of a Sub-Inspector deputed for the purpose by the [Inspector] [Now [Director]] General of Police, Rajasthan and such officer may stop the interview if the conversation turns on any desirable subject and may also report the matter to the Superintendent who may inflict any of the punishment enumerated in clause 15, subject to this provision in place and mode of interview shall be determined by the Superintendent.