Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 59 in Assam Prisons Act, 2013 59. Religion. - Subject to rules made under this Act, every inmate shall be allowed to satisfy the needs of his religious life by having in his possession books of his religious denomination and, so far as practicable, by performing religious observances.
