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Allahabad High Court

Smt. Murti @ Kanti Devi And Another vs Awadhesh Kumar Tiwari, District ... on 23 February, 2021

Author: Suneet Kumar

Bench: Suneet Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3166 of 2020
 

 
Applicant :- Smt. Murti @ Kanti Devi And Another
 
Opposite Party :- Awadhesh Kumar Tiwari, District Magistrate And 2 Others
 
Counsel for Applicant :- Jigyasa Singh,Alok Kumar Yadav
 
Counsel for Opposite Party :- Shiv Sagar Singh,Sant Ram Sharma
 

 
Hon'ble Suneet Kumar,J.
 

Learned counsel for the applicant submits that cause no longer survives, writ court order has been complied.

In view thereof, petition is consigned to record.

Notices discharged.

This order has been passed in the presence of learned counsel for the opposite parties.

Order Date :- 23.2.2021 P. Sri.