Allahabad High Court
Smt. Murti @ Kanti Devi And Another vs Awadhesh Kumar Tiwari, District ... on 23 February, 2021
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3166 of 2020 Applicant :- Smt. Murti @ Kanti Devi And Another Opposite Party :- Awadhesh Kumar Tiwari, District Magistrate And 2 Others Counsel for Applicant :- Jigyasa Singh,Alok Kumar Yadav Counsel for Opposite Party :- Shiv Sagar Singh,Sant Ram Sharma Hon'ble Suneet Kumar,J.
Learned counsel for the applicant submits that cause no longer survives, writ court order has been complied.
In view thereof, petition is consigned to record.
Notices discharged.
This order has been passed in the presence of learned counsel for the opposite parties.
Order Date :- 23.2.2021 P. Sri.