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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

16. License and plan of the licensed premises to be exhibited.

- The proforma licence shall be exhibited in a conspicuous place in the licensed premises. The Licensee shall also exhibit the approved drawings/plan of the licensed premises for verification by the inspecting authorities.