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[Cites 0, Cited by 0] [Section 138] [Entire Act]

NCT Delhi - Subsection

Section 138(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)Residential quarters shall Ordinarily be provided at each jail for the Deputy Superintendent, Assistant Superintendent, Medical Subordinate, dispensers' and the'" stiffs of warders.