Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(1)A revision under Sub-section (1) of Section 16 shall lie, from an order passed in appeal, to the Commissioner of Profession Tax.