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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(1) in Guruvayoor Devaswom Act, 1978

(1)The Guruvayoor Devaswom Act, 1971 (6 of 1971) hereinafter referred to as the said Act, is hereby repealed.