Gujarat High Court
Akar Laminators Ltd vs Respondent(S) on 4 September, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
O/COMP/246/2004 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 246 of 2004
In COMPANY APPLICATION NO. 266 of 2004
With
COMPANY APPLICATION NO. 44 of 1999
In
COMPANY PETITION NO. 74 of 1998
With
COMPANY PETITION NO. 74 of 1998
With
COMPANY PETITION NO. 29 of 2003
With
COMPANY PETITION NO. 142 of 2006
In
COMPANY APPLICATION NO. 266 of 2004
With
COMPANY APPLICATION NO. 300 of 2004
In
COMPANY APPLICATION NO. 266 of 2004
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AKAR LAMINATORS LTD.....Petitioner(s)
Versus
. .....Respondent(s)
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Appearance:
MRS SWATI SOPARKAR, ADVOCATE for the Petitioner(s) No. 1
MR M.IQBAL A SHAIKH, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 04/09/2014
COMMON ORAL ORDER
In view of leave note of learned advocate Mr.K.K. Shah, the matters to stand over to 19th September, Page 1 of 2 O/COMP/246/2004 ORDER 2014.
(N.V.ANJARIA, J.) Anup Page 2 of 2