Bombay High Court
Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 21 November, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
P2-COMSL941-2019.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
SANTOSH COMM SUIT (L) NO. 941 OF 2019
SUBHASH
KULKARNI
Digitally signed by
M/s. Bengal Mills Stores Supply Company ...Plaintiff
SANTOSH SUBHASH
KULKARNI Versus
Date: 2022.11.22
09:47:47 +0530
Oriental Nicco Projects Pvt. Ltd. ...Defendant
Ms. Gargi Warunjikar, i/b Nitesh Bhutekar, for the Plaintiff.
CORAM: N. J. JAMADAR, J.
DATED : 21st NOVEMBER, 2022 PC:-
1. Not on board. Mentioned. Taken on board.
2. Time to remove office objections stands extended by three weeks.
3. Praecipe stands disposed.
[N. J. JAMADAR, J.] 1/1