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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(19) in The Punjab Panchayati Raj Act, 1994

(19)Women and Child Development -
(i)promotion of programmes relating to development of women and children ;
(ii)promotion of school health and nutrition programmes;
(iii)promotion of participation of voluntary organisations in women and child development programmes;