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[Cites 0, Cited by 0] [Section 323B(2)] [Section 323B] [Entire Act]

Constitution Subarticle

Section 323B(2)(d) in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

(d)land reforms by way of acquisition by the State of any estate as defined in article 31A or of any rights therein or the extinguishment or modification of any such rights or by way of ceiling on agricultural land or in any other way;