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Madhya Pradesh High Court

Rajesh Kumar vs Jagdish Prasad on 23 July, 2015

                          WP-10136-2015
                    (RAJESH KUMAR Vs JAGDISH PRASAD)


23-07-2015

Shri Kamlesh Dwivedi, learned counsel for the petitioners. Heard on admission.

Issue notice, returnable in eight weeks. PF be paid within seven days.

Also heard on IA no. 6479 of 15, an application for grant of stay. Issue notice on the aforesaid IA, returnable in eight weeks. PF be paid within seven days.

Meanwhile further proceeding in Civil Suit No. 338-A/2010 pending before the court of Civil Judge, Class-II Majhauli, district Sidhi shall remain stayed.

C c as per rules.

(S.K. GANGELE) JUDGE bks