Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Rajasthan - Subsection

Section 216(1)(c) in Rajasthan Land Revenue Act 1956

(c)where any portion represents the shares of more than one co-sharer, the particulars of such co-sharers together with the nature and extent of the share of each therein; and