Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 18 in Andhra Pradesh Registration of Births and Deaths Rules, 1999 18. Inspection of registers and other records under Section 18: - The Inspecting Officers shall use Form No. 14 for inspection of registration centres.Format of the Report on the working of the Act[See Rule 4]
