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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Special Economic Zones (Customs Procedures) Regulations, 2003

(3)That the specimen signatures of his/ their authorized agent, namely, shri ---- -------------------- are furnished below and is duly attested
Specimen signature of the owner or his authorised agent Attested Sd/- Signature with seal of the Superintendent/ Appraise of Customsof the Special Economic Zone
] [Substituted by Notification No. G.S.R. 306(E) dated 11.5.2004 (w.e.f. 22.7.2003)][Substituted by Notification No. G.S.R. 306(E) dated 11.5.2004 (w.e.f. 22.7.2003)]