Section 66(3)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

(b)put to the person challenged any question necessary for the purpose of establishing his identity and require him to answer them on oath; and

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