Supreme Court - Daily Orders
Balmer Lawrie And Co. Ltd. vs Commissioner Of Income Tax Range 5 ... on 11 February, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.
DIARY NO. 2744 OF 2020
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 29062 OF 2019
BALMER LAWRIE AND CO. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX, RANGE-5 KOLKATA Respondent(s)
O R D E R
Delay condoned.
We have perused the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.
………………………………………………………………., J. [ ROHINTON FALI NARIMAN ] ………………………………………………………………., J. [ S. RAVINDRA BHAT ] New Delhi;
February 11, 2020.
Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.15 12:39:48 IST Reason:ITEM NO.1001 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No. 2744/2020 (Arising out of impugned final judgment and order dated 09-12-2019 in SLP(C) No. 29062/2019 passed by the Supreme Court of India) BALMER LAWRIE AND CO. LTD. Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX RANGE 5 KOLKATA Respondent(s) (With IA No. 12815/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 11-02-2020 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE S. RAVINDRA BHAT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER [Signed order is placed on the file.]