Central Administrative Tribunal - Delhi
Gajendra Singh vs Nipun Gupta Supdt Engineer Gnctd on 5 March, 2024
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Item No. 41 (C-4) C.P. No. 512/2023
Central Administrative Tribunal
Principal Bench: New Delhi
C.P. No. 512/2023
in
O.A No. 673/2023
This the 05th day of March, 2024
Hon'ble Mr. Manish Garg, Member (J)
Hon'ble Dr. Chhabilendra Roul, Member (A)
Gajendra Singh (aged 63 years)
Grp. B, Sr. Citizen)
S/o Sh. RamPal Singh,
R/o F. No. UG-2/D-51, Kaushambi,
Ghaziabad, U.P-201010
...Petitioner
(By Advocate: Mr. B.S. Jarial)
Versus
Sh. Nipun Gupta, Supdt. Engineer,
South Eastern Maintenance Circle,
Sukhdev Vihar, Mathura Road,
Near Okhla Flyover, New Delhi-25
...Respondent
(By Advocate: Mr. Purnima Maheshwari, Mr. D K Singh)
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Item No. 41 (C-4) C.P. No. 512/2023
ORDER (ORAL)
Hon'ble Mr. Manish Garg, Member (J) Learned counsel for the respondent, states that compliance has been made to the order in contempt.
2. Learned counsel for the applicant, states that this is no compliance and liberty be accorded to him to seek alternative remedy in accordance with law, to agitate the grievances qua the impugned order passed by the respondents.
3. In view of the above, the C.P. stands closed with the aforesaid liberty.
4. Notices stand discharged.
(Chhabilendra Roul) (Manish Garg)
Member (A) Member (J)
/ss/