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Central Administrative Tribunal - Delhi

Gajendra Singh vs Nipun Gupta Supdt Engineer Gnctd on 5 March, 2024

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Item No. 41 (C-4)                                         C.P. No. 512/2023



                     Central Administrative Tribunal
                       Principal Bench: New Delhi

                               C.P. No. 512/2023
                                       in
                               O.A No. 673/2023

                     This the 05th day of March, 2024

                 Hon'ble Mr. Manish Garg, Member (J)
               Hon'ble Dr. Chhabilendra Roul, Member (A)

        Gajendra Singh (aged 63 years)
        Grp. B, Sr. Citizen)
        S/o Sh. RamPal Singh,
        R/o F. No. UG-2/D-51, Kaushambi,
        Ghaziabad, U.P-201010


                                                                ...Petitioner

        (By Advocate: Mr. B.S. Jarial)

                                   Versus

        Sh. Nipun Gupta, Supdt. Engineer,
        South Eastern Maintenance Circle,
        Sukhdev Vihar, Mathura Road,
        Near Okhla Flyover, New Delhi-25
                                                               ...Respondent

        (By Advocate: Mr. Purnima Maheshwari, Mr. D K Singh)
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Item No. 41 (C-4)                                      C.P. No. 512/2023

                                   ORDER (ORAL)

Hon'ble Mr. Manish Garg, Member (J) Learned counsel for the respondent, states that compliance has been made to the order in contempt.

2. Learned counsel for the applicant, states that this is no compliance and liberty be accorded to him to seek alternative remedy in accordance with law, to agitate the grievances qua the impugned order passed by the respondents.

3. In view of the above, the C.P. stands closed with the aforesaid liberty.

4. Notices stand discharged.





        (Chhabilendra Roul)                   (Manish Garg)
           Member (A)                          Member (J)


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